M/S K.M.Sugar Mill P Ltd.Moti ... vs Union Of Inida Thorugh Its Secy ...
2014 Latest Caselaw 5089 ALL

Citation : 2014 Latest Caselaw 5089 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

M/S K.M.Sugar Mill P Ltd.Moti ... vs Union Of Inida Thorugh Its Secy ... on 26 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 4248 of 2005
 

 
Petitioner :- M/S K.M.Sugar Mill P Ltd.Moti Nagar
 
Respondent :- Union Of Inida Thorugh Its Secy Ministry Of Consumer Affairs
 
Counsel for Petitioner :- S.K.Srivastava
 
Counsel for Respondent :- C.S.C,Dipak Seth,Sidharth Dhawan
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 26.8.2014

RPD

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