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Shubham Singh And Ors. vs The State Of U.P Thru Secy., Home ...
2014 Latest Caselaw 5088 ALL

Citation : 2014 Latest Caselaw 5088 ALL
Judgement Date : 26 August, 2014

Allahabad High Court
Shubham Singh And Ors. vs The State Of U.P Thru Secy., Home ... on 26 August, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
C.M. Application No. 79647 of 2014
 
IN
 

 
Case :- MISC. BENCH No. - 6818 of 2014
 

 
Petitioner :- Shubham Singh And Ors.
 
Respondent :- The State Of U.P Thru Secy., Home Deptt., And Ors.
 
Counsel for Petitioner :- Devendra Pratap Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the applicants and learned A.G.A.

This is vague application.

Accordingly it is dismissed.

Order Date :- 26.8.2014

RPD

 

 

 
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