Ramautar & Another vs State Of U.P.
2014 Latest Caselaw 5087 ALL

Citation : 2014 Latest Caselaw 5087 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Ramautar & Another vs State Of U.P. on 26 August, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 3787 of 2007
 

 
Appellant :- Ramautar & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sudhir Kumar,Lav Srivastava,R.P.S. Chauhan,Rajesh Kumar,V.P.Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

A supplementary affidavit has been filed today showing the applicant- appellant no.2 is suffering from cancer disease and his treatment is going on in K.G.M.U. Lucknow to this effect.

Learned A.G.A. may obtain instruction on the supplementary affidavit.

List in the week commencing 8.9.2014. By that date office to search out the lower court record and place it before the court.

Order Date :- 26.8.2014

Rkb

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