Arun Kranti Yashodas vs Allahabad High Court Thur.Its ...
2014 Latest Caselaw 5086 ALL

Citation : 2014 Latest Caselaw 5086 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Arun Kranti Yashodas vs Allahabad High Court Thur.Its ... on 26 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 44774 of 2014
 

 
Petitioner :- Arun Kranti Yashodas
 
Respondent :- Allahabad High Court Thur.Its Registrar General And Another
 
Counsel for Petitioner :- In Person
 
Counsel for Respondent :- Manish Goyal
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Colleague of Sri Manish Goyal, learned Advocate who appears for respondents informs the court that similar matters are coming after exchange of pleadings.

As requested, let this matter be connected with Writ A No. 40099 of 2014.

Respondents may file counter affidavit on or before the next date.

Order Date :- 26.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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