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Chhotey Lal vs Prescribed Authority (N.H. Act ...
2014 Latest Caselaw 5080 ALL

Citation : 2014 Latest Caselaw 5080 ALL
Judgement Date : 26 August, 2014

Allahabad High Court
Chhotey Lal vs Prescribed Authority (N.H. Act ... on 26 August, 2014
Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 54556 of 2011
 

 
Petitioner :- Chhotey Lal
 
Respondent :- Prescribed Authority (N.H. Act 1956)/A.D.M. (L.A.)And Others
 
Counsel for Petitioner :- K.K. Tripathi
 
Counsel for Respondent :- C.S.C.,Amit Saxena,Mitilesh Kr. Shukla,R.K. Singh S.C.For Nhai,Sandeep Chaturvedi
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Put up with previous papers day after tomorrow.

Order Date :- 26.8.2014

SKS

 

 

 
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