Sheo Kumar Sharma And Anr vs Zila Panchayat Gonda Thru ...
2014 Latest Caselaw 5079 ALL

Citation : 2014 Latest Caselaw 5079 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Sheo Kumar Sharma And Anr vs Zila Panchayat Gonda Thru ... on 26 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 7152 of 2005
 

 
Petitioner :- Sheo Kumar Sharma And Anr
 
Respondent :- Zila Panchayat Gonda Thru Chairman & 11 Ors
 
Counsel for Petitioner :- Q M Haque,Satya Prakash Srivastava
 
Counsel for Respondent :- C S C,K.N.Misra,Pankaj Verma,S C Kashish
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 26.8.2014

RPD

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