Commissioner Of Income Tax, ... vs Shri Vikas Bansal
2014 Latest Caselaw 5077 ALL

Citation : 2014 Latest Caselaw 5077 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Commissioner Of Income Tax, ... vs Shri Vikas Bansal on 26 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 69 of 2001
 

 
Appellant :- Commissioner Of Income Tax, Kanpur
 
Respondent :- Shri Vikas Bansal
 
Counsel for Appellant :- Shambhu Chopra,C.S.C.
 
Counsel for Respondent :- Shakeel Ahmad
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

Continuous illness slips are being sent by the learned counsel of either of the parties.

Learned counsel for the appellant has sent illness slip today also.

Passed over today.

List peremptorily in the next cause list.

Order Date :- 26.8.2014

pp/

(Dr. Satish Chandra, J.) (Tarun Agarwala,J.)

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