Citation : 2014 Latest Caselaw 5076 ALL
Judgement Date : 26 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- GOVERNMENT APPEAL No. - 3208 of 2014 Appellant :- State Of U.P. Respondent :- Ayyab And 4 Others Counsel for Appellant :- Govt.Advocate Hon'ble Arun Tandon,J.
Hon'ble Akhtar Husain Khan,J.
Lower court record be called for.
The application for leave to appeal shall be listed on 22.9.2014.
Order Date :- 26.8.2014
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