Akhilesh Kumar Agarwal vs State Of U.P.Through ...
2014 Latest Caselaw 5072 ALL

Citation : 2014 Latest Caselaw 5072 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Akhilesh Kumar Agarwal vs State Of U.P.Through ... on 26 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 7028 of 2005
 

 
Petitioner :- Akhilesh Kumar Agarwal
 
Respondent :- State Of U.P.Through Prn.Secy.Transport And 3 Others
 
Counsel for Petitioner :- Ashish Saxena
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 26.8.2014

RPD

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