All India Trade Union Congress ... vs State Of U.P.Thru Chief Secy., ...
2014 Latest Caselaw 5068 ALL

Citation : 2014 Latest Caselaw 5068 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

All India Trade Union Congress ... vs State Of U.P.Thru Chief Secy., ... on 26 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 2455 of 2005
 

 
Petitioner :- All India Trade Union Congress (Aituc) Thru G.M. & 2 Others
 
Respondent :- State Of U.P.Thru Chief Secy., U.P.Civil Sectt.& 3 Others
 
Counsel for Petitioner :- Y.S.Lohit
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 26.8.2014

RPD

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