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Madhusudan Sharma And 2 Ors vs U.P. Ziladhikari Kaiserganj, ...
2014 Latest Caselaw 5065 ALL

Citation : 2014 Latest Caselaw 5065 ALL
Judgement Date : 26 August, 2014

Allahabad High Court
Madhusudan Sharma And 2 Ors vs U.P. Ziladhikari Kaiserganj, ... on 26 August, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 6523 of 2005
 

 
Petitioner :- Madhusudan Sharma And 2 Ors
 
Respondent :- U.P. Ziladhikari Kaiserganj, Bahraich & 3 Ors
 
Counsel for Petitioner :- Anoop Kumar
 
Counsel for Respondent :- C.S.C.,Samrendra Saran Singh,Satyendra Kr.Maurya
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 26.8.2014

RPD

 

 

 
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