Sohan Lal vs State Of U.P.Through District ...
2014 Latest Caselaw 5063 ALL

Citation : 2014 Latest Caselaw 5063 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Sohan Lal vs State Of U.P.Through District ... on 26 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 6319 of 2005
 

 
Petitioner :- Sohan Lal
 
Respondent :- State Of U.P.Through District Magistrate Lucknow And 4 Ors
 
Counsel for Petitioner :- Sangam Lal Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 26.8.2014

RPD

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