Khalida Rasool And 2 Others vs State Of U.P.Through Secretary ...
2014 Latest Caselaw 5061 ALL

Citation : 2014 Latest Caselaw 5061 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Khalida Rasool And 2 Others vs State Of U.P.Through Secretary ... on 26 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 4482 of 2005
 

 
Petitioner :- Khalida Rasool And 2 Others
 
Respondent :- State Of U.P.Through Secretary Revenue And 5 Others
 
Counsel for Petitioner :- R.N.Shukla
 
Counsel for Respondent :- C.S.C.,Puneet Chandra
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 26.8.2014

RPD

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