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Basudeo Mishra & Anr. vs State Of U.P. Thru. Secretary, ...
2014 Latest Caselaw 5059 ALL

Citation : 2014 Latest Caselaw 5059 ALL
Judgement Date : 26 August, 2014

Allahabad High Court
Basudeo Mishra & Anr. vs State Of U.P. Thru. Secretary, ... on 26 August, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
C.M. Application NO. 79663 of 2014
 
IN
 

 
Case :- MISC. BENCH No. - 7718 of 2014
 

 
Petitioner :- Basudeo Mishra & Anr.
 
Respondent :- State Of U.P. Thru. Secretary, Home & 3 Others
 
Counsel for Petitioner :- Awadhesh Kumar Tiwari
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the applicants and learned A.G.A.

This application has been filed with a prayer to modify the order dated 20.8.2014.

There is no good ground to modify the order dated 20.8.2014, such prayer is refused.

Accordingly this application is refused.

Order Date :- 26.8.2014

RPD

 

 

 
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