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State Of U.P. vs Zinda Hasan And 3 Others
2014 Latest Caselaw 5057 ALL

Citation : 2014 Latest Caselaw 5057 ALL
Judgement Date : 26 August, 2014

Allahabad High Court
State Of U.P. vs Zinda Hasan And 3 Others on 26 August, 2014
Bench: Arun Tandon, Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- GOVERNMENT APPEAL No. - 3209 of 2014
 

 
Appellant :- State Of U.P.
 
Respondent :- Zinda Hasan And 3 Others
 
Counsel for Appellant :- Akhilesh Singh (G.A.)
 

 
Hon'ble Arun Tandon,J.

Hon'ble Akhtar Husain Khan,J.

Lower court record be called for.

The application for leave to appeal shall be listed on 22.9.2014.

Order Date :- 26.8.2014

RU

 

 

 
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