Ahibaran Singh vs State Of U.P.Through Junior ...
2014 Latest Caselaw 5049 ALL

Citation : 2014 Latest Caselaw 5049 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Ahibaran Singh vs State Of U.P.Through Junior ... on 26 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 6786 of 2005
 

 
Petitioner :- Ahibaran Singh
 
Respondent :- State Of U.P.Through Junior Engineer And 3 Ors
 
Counsel for Petitioner :- P.K.Upadhayaya
 
Counsel for Respondent :- Amarjeet Singh Rakhra
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 26.8.2014

RPD

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