Ramesh Kumar Singh vs State Of U.P. Thru Registrar & 5 ...
2014 Latest Caselaw 5045 ALL

Citation : 2014 Latest Caselaw 5045 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Ramesh Kumar Singh vs State Of U.P. Thru Registrar & 5 ... on 26 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 1967 of 2005
 

 
Petitioner :- Ramesh Kumar Singh
 
Respondent :- State Of U.P. Thru Registrar & 5 Ors.
 
Counsel for Petitioner :- Mohd. Mansoor Ahmad
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 26.8.2014

RPD

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