Taj Mohammad vs Senior Superintendent Of Police, ...
2014 Latest Caselaw 5044 ALL

Citation : 2014 Latest Caselaw 5044 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Taj Mohammad vs Senior Superintendent Of Police, ... on 26 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3898 of 2005
 

 
Petitioner :- Taj Mohammad
 
Respondent :- Senior Superintendent Of Police, Lko. & 2 Others
 
Counsel for Petitioner :- Rakesh Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 26.8.2014

RPD

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