M/S Rashtriya Khandsari Udyog ... vs Director,U.P.Rajya Krishi ...
2014 Latest Caselaw 5038 ALL

Citation : 2014 Latest Caselaw 5038 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

M/S Rashtriya Khandsari Udyog ... vs Director,U.P.Rajya Krishi ... on 26 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 6746 of 2005
 

 
Petitioner :- M/S Rashtriya Khandsari Udyog Through Managing Partner D.Kr.
 
Respondent :- Director,U.P.Rajya Krishi Utpadan Mandi Parishad And 2 Ors
 
Counsel for Petitioner :- Madhukar Dixit
 
Counsel for Respondent :- N.C.Mehrotra,N.C Mehrotra
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 26.8.2014

RPD

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