Smt. Kalawati Yadav And 2 Ors. vs State Of U.P. And 2 Ors.
2014 Latest Caselaw 5034 ALL

Citation : 2014 Latest Caselaw 5034 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Smt. Kalawati Yadav And 2 Ors. vs State Of U.P. And 2 Ors. on 26 August, 2014

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 34028 of 2014
 

 
Applicant :- Smt. Kalawati Yadav And 2 Ors.
 
Opposite Party :- State Of U.P. And 2 Ors.
 
Counsel for Applicant :- Arvind Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Vipin Sinha,J.

The present matter relates to complaint case.

Put up before appropriate Court, if possible, day after tomorrow i.e. 28.08.2014 as fresh.

Order Date :- 26.8.2014

Ajay

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