Ikabal Husain Khan vs State Of U.P. And Another
2014 Latest Caselaw 5033 ALL

Citation : 2014 Latest Caselaw 5033 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Ikabal Husain Khan vs State Of U.P. And Another on 26 August, 2014

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 33824 of 2014
 

 
Applicant :- Ikabal Husain Khan
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anil Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Vipin Sinha,J.

List revised, none appears on behalf of the applicant.

List in the next cause list.

Order Date :- 26.8.2014

Ajay

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