M/S. Raghunandan Prasad Sarraf vs Commissioner, Of Income Tax, & ...
2014 Latest Caselaw 5030 ALL

Citation : 2014 Latest Caselaw 5030 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

M/S. Raghunandan Prasad Sarraf vs Commissioner, Of Income Tax, & ... on 26 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 172 of 2000
 

 
Appellant :- M/S. Raghunandan Prasad Sarraf
 
Respondent :- Commissioner, Of Income Tax, & Another
 
Counsel for Appellant :- P.K.Jain,Amitabh Agrawal,Saurabh Jain
 
Counsel for Respondent :- C.S.C,R.K. Upadhya
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

Continuous illness slips are being sent by the learned counsel of either of the parties.

Learned counsel for the appellant has sent illness slip today also.

Passed over today.

List peremptorily in the next cause list.

Order Date :- 26.8.2014

pp/

(Dr. Satish Chandra, J.) (Tarun Agarwala,J.)

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