Raju vs State Of U.P.
2014 Latest Caselaw 5029 ALL

Citation : 2014 Latest Caselaw 5029 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Raju vs State Of U.P. on 26 August, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27210 of 2014
 

 
Applicant :- Raju
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dr.Arun Srivastava
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard learned counsel for the parties.

Looking to the period of detention and nature of allegation levelled against the applicant, list this case after four weeks.

Order Date :- 26.8.2014

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