Narendra Singh vs State Of U.P. And 2 Others
2014 Latest Caselaw 5027 ALL

Citation : 2014 Latest Caselaw 5027 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Narendra Singh vs State Of U.P. And 2 Others on 26 August, 2014

Bench: Arun Tandon, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 318 of 2014
 

 
Applicant :- Narendra Singh
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Applicant :- Devendra Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Akhtar Husain Khan,J.

Lower court record be called for.

The application for leave to appeal shall be listed on 22.9.2014.

Order Date :- 26.8.2014

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