Lallu Alias Lal Divan And Another vs State Of U.P.
2014 Latest Caselaw 5022 ALL

Citation : 2014 Latest Caselaw 5022 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Lallu Alias Lal Divan And Another vs State Of U.P. on 26 August, 2014

Bench: Arun Tandon, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 5829 of 2005
 

 
Appellant :- Lallu Alias Lal Divan And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Smt. Manju R.Chauhan,A.K.Awasthi,A.K.Ojha,A.K.Singh,Ajatshatru Pandey,Ashok Kumar,D.S. Tewari,Dileep Gupta,Dileep Kumar,M.P. Srivastava,Manish Tiwari,Neeraj Mishra,P.K. Singh,R. Chauhan,R.K. Sharma,R.K.S. Chauhan,Rajeev Gupta,S.K. Mishra,S.M.A. Abdy,Veer Singh
 
Counsel for Respondent :- Govt. Advocate,Dinesh Kr. Singh,Kamal Krishna
 

 
Hon'ble Arun Tandon,J.

Hon'ble Akhtar Husain Khan,J.

List with previous papers in the week commencing 15.9.2014.

Order Date :- 26.8.2014

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