Raj Nath vs State Of U.P.
2014 Latest Caselaw 5021 ALL

Citation : 2014 Latest Caselaw 5021 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Raj Nath vs State Of U.P. on 26 August, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 7157 of 2008
 

 
Appellant :- Raj Nath
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- R.K. Kaushik,Dileep Kumar
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

List in the next cause list.

Office to trace out criminal appeal preferred by accused Rajbali who hasalso been convicted and place it before the court on the next date of listing.

Order Date :- 26.8.2014

Rkb

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