Satya Pal vs State Of U.P.Thru ...
2014 Latest Caselaw 5018 ALL

Citation : 2014 Latest Caselaw 5018 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Satya Pal vs State Of U.P.Thru ... on 26 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 4267 of 2005
 

 
Petitioner :- Satya Pal
 
Respondent :- State Of U.P.Thru Prin.Secy.Panchyati Raj Deptt.Lko.& 3 Ors.
 
Counsel for Petitioner :- Rohit Tripathi
 
Counsel for Respondent :- C.S.C.,Sanjay Sarin
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 26.8.2014

RPD

Download the LatestLaws.com Mobile App