Sanjay Agarwal And Anr. vs The Sho P/S Pisawan Distt Sitapur ...
2014 Latest Caselaw 5017 ALL

Citation : 2014 Latest Caselaw 5017 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Sanjay Agarwal And Anr. vs The Sho P/S Pisawan Distt Sitapur ... on 26 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
C.M. Application No. 79932 of 2014
 
IN
 

 
Case :- MISC. BENCH No. - 6562 of 2014
 

 
Petitioner :- Sanjay Agarwal And Anr.
 
Respondent :- The Sho P/S Pisawan Distt Sitapur And Ors.
 
Counsel for Petitioner :- Atul Verma
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the applicants and learned A.G.A.

This application is rejected.

Order Date :- 26.8.2014

RPD

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