M/S Uni Cast Pvt Ltd vs C.C.E.
2014 Latest Caselaw 5015 ALL

Citation : 2014 Latest Caselaw 5015 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

M/S Uni Cast Pvt Ltd vs C.C.E. on 26 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CENTRAL EXCISE REFERENCE No. - 23 of 2002
 

 
Applicant :- M/S Uni Cast Pvt Ltd
 
Opposite Party :- C.C.E.
 
Counsel for Applicant :- Piyush Agrawal,B.Agrawal,B.J.Agrawal
 
Counsel for Opposite Party :- C.S.C.,Vinod Kant Srivastava
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

Continuous illness slips are being sent by the learned counsel of either of the parties.

Learned counsel for the respondent has sent illness slip today also.

Passed over today.

List peremptorily in the next cause list.

Order Date :- 26.8.2014

pp/

(Dr. Satish Chandra, J.) (Tarun Agarwala,J.)

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