Ziauddin Ansari vs State Of U.P.Through Secretary ...
2014 Latest Caselaw 5012 ALL

Citation : 2014 Latest Caselaw 5012 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Ziauddin Ansari vs State Of U.P.Through Secretary ... on 26 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 7483 of 2005
 

 
Petitioner :- Ziauddin Ansari
 
Respondent :- State Of U.P.Through Secretary Nagar Vikas And 2 Others
 
Counsel for Petitioner :- Akhilesh Kalra
 
Counsel for Respondent :- C.S.C.,S.Sarin
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 26.8.2014

RPD

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