Todi And Others vs State Of U.P. And Others
2014 Latest Caselaw 5008 ALL

Citation : 2014 Latest Caselaw 5008 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Todi And Others vs State Of U.P. And Others on 26 August, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 8287 of 2012
 

 
Petitioner :- Todi And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Shiv Kant Mishra
 
Counsel for Respondent :- C.S.C.,Suresh Singh
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Put up with previous papers day after tomorrow.

Order Date :- 26.8.2014

SKS

Download the LatestLaws.com Mobile App