U.P.Mahila Evam Nirval Kalyan ... vs State Of U.P.Through Secretary ...
2014 Latest Caselaw 5007 ALL

Citation : 2014 Latest Caselaw 5007 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

U.P.Mahila Evam Nirval Kalyan ... vs State Of U.P.Through Secretary ... on 26 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 7594 of 2005
 

 
Petitioner :- U.P.Mahila Evam Nirval Kalyan Samit Thru President M.Dohre
 
Respondent :- State Of U.P.Through Secretary Nagar Vikash And 2 Others
 
Counsel for Petitioner :- Ashok Pandey,C.S.C
 
Counsel for Respondent :- C.S.C,R.K.Singh
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 26.8.2014

RPD

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