Smt. Manju Gupta vs State Of U.P.Thru Secry.Medical & ...
2014 Latest Caselaw 5006 ALL

Citation : 2014 Latest Caselaw 5006 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Smt. Manju Gupta vs State Of U.P.Thru Secry.Medical & ... on 26 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 4465 of 2005
 

 
Petitioner :- Smt. Manju Gupta
 
Respondent :- State Of U.P.Thru Secry.Medical & Health Family Wel. & 5 Ors
 
Counsel for Petitioner :- I K Misra,S C Misra
 
Counsel for Respondent :- C S C
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 26.8.2014

RPD

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