Shrimati Suman Devi vs Th Preescribed Authrouty Gram ...
2014 Latest Caselaw 4998 ALL

Citation : 2014 Latest Caselaw 4998 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Shrimati Suman Devi vs Th Preescribed Authrouty Gram ... on 26 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 7075 of 2005
 

 
Petitioner :- Shrimati Suman Devi
 
Respondent :- Th Preescribed Authrouty Gram Panchyat And 2 Ors
 
Counsel for Petitioner :- R.K.Srivastava
 
Counsel for Respondent :- C.S.C,Sanjay Sarain
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 26.8.2014

RPD

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