Dr. Shashilata Chauhan vs State Of U.P.Through Spectial ...
2014 Latest Caselaw 4995 ALL

Citation : 2014 Latest Caselaw 4995 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Dr. Shashilata Chauhan vs State Of U.P.Through Spectial ... on 26 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 7470 of 2005
 

 
Petitioner :- Dr. Shashilata Chauhan
 
Respondent :- State Of U.P.Through Spectial Secy Nagar Vikas
 
Counsel for Petitioner :- V R Singh
 
Counsel for Respondent :- C.S.C,Sanjay Sarain
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 26.8.2014

RPD

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