M/S Neel Constructions Thru' Its ... vs State Of U.P. Thru' Prin. Secy., ...
2014 Latest Caselaw 4994 ALL

Citation : 2014 Latest Caselaw 4994 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

M/S Neel Constructions Thru' Its ... vs State Of U.P. Thru' Prin. Secy., ... on 26 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3886 of 2005
 

 
Petitioner :- M/S Neel Constructions Thru' Its Proprietor & Another
 
Respondent :- State Of U.P. Thru' Prin. Secy., Tax & I.F. & 2 Others
 
Counsel for Petitioner :- Azmal Khan
 
Counsel for Respondent :- C.S.C.,Mahesh Chandra
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 26.8.2014

RPD

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