Citation : 2014 Latest Caselaw 4993 ALL
Judgement Date : 26 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 46 Case :- CRIMINAL APPEAL No. - 7626 of 2008 Appellant :- Kaptan Singh Respondent :- State Of U.P. Counsel for Appellant :- Abhishek Mayank,Dharmendra Singhal,Raj Kumar Tripathi Counsel for Respondent :- Govt. Advocate,Ronak Chaturvedi Hon'ble Amar Saran,J.
Hon'ble Karuna Nand Bajpayee,J.
As prayed, list in the next cause list.
Order Date :- 26.8.2014
Rkb
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