Smt. Neerja Dubey vs Prabhakar Dubey
2014 Latest Caselaw 4968 ALL

Citation : 2014 Latest Caselaw 4968 ALL
Judgement Date : 25 August, 2014

Allahabad High Court

Smt. Neerja Dubey vs Prabhakar Dubey on 25 August, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 22 of 2014
 

 
Appellant :- Smt. Neerja Dubey
 
Respondent :- Prabhakar Dubey
 
Counsel for Appellant :- K.M. Garg
 
Counsel for Respondent :- Vineet Kumar Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Both the parties appeared in person along with their counsel. Learned counsel for the appellant submitted that let the parties may be given one more opportunity to settle their dispute amicably. Learned counsel for the respondent informs that till date the respondent has not married.

List on 22.9.2014. Till the next date of listing, the operation of the order dated 10.12.2013 passed by the Principal Judge, Family Court, Agra in Matrimonial Petition No. 929 of 2010, under Section 13 of the Hindu Marriage Act shall remain stayed. Meanwhile, the respondent may file counter affidavit.

Order Date :- 25.8.2014