Ambarish Shukla vs State Of U.P. & 4 Others
2014 Latest Caselaw 4961 ALL

Citation : 2014 Latest Caselaw 4961 ALL
Judgement Date : 25 August, 2014

Allahabad High Court

Ambarish Shukla vs State Of U.P. & 4 Others on 25 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 44181 of 2014
 

 
Petitioner :- Ambarish Shukla
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Anupam Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

The case appears to be a service dispute. As such, it is not cognizable by this Bench.

Put up day after tomorrow, i.e. on 27.8.2014, as fresh before the appropriate Bench.

Order Date :- 25.8.2014

SKM

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