Citation : 2014 Latest Caselaw 4960 ALL
Judgement Date : 25 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL DEFECTIVE No. - 79 of 2000 Appellant :- Subodh Krishna Respondent :- Suresh Chandra Bhatnagar And Ors. Counsel for Appellant :- Sankatha Rai Hon'ble Anil Kumar,J.
(Civil Misc. Delay Condonation Application No. Nil )
The present appeal has been filed along with an application for condonation of delay.
Today, when the matter is taken up in the revised list, neither the appellants nor their counsel appeared.
Keeping in view the said facts, the application in question is dismissed. Consequently, appeal is also dismissed.
Order Date :- 25.8.2014
Ravi/-
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Case :- SECOND APPEAL DEFECTIVE No. - 79 of 2000
Hon'ble Anil Kumar,J.
Appeal is dismissed vide my order of date passed on Civil Misc. Delay Condonation Application No. Nil.
Order Date :- 25.8.2014
Ravi/-
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