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Faimuddin vs Smt. Sharifhan & Others
2014 Latest Caselaw 4958 ALL

Citation : 2014 Latest Caselaw 4958 ALL
Judgement Date : 25 August, 2014

Allahabad High Court
Faimuddin vs Smt. Sharifhan & Others on 25 August, 2014
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 65038 of 2009
 

 
Petitioner :- Faimuddin
 
Respondent :- Smt. Sharifhan & Others
 
Counsel for Petitioner :- K.M. Garg,Anil Sharma
 
Counsel for Respondent :- Shamim Ahmad,M.A. Qadeer
 

 
Hon'ble Pankaj Mithal,J.

The matter is to be heard finally. Time is not sufficient.

List in the next cause list.

Stay order shall continue to operate till further orders of the Court.

Order Date :- 25.8.2014

SKS

 

 

 
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