Surya Kumar vs State Of U.P.Through Secretary ...
2014 Latest Caselaw 4950 ALL

Citation : 2014 Latest Caselaw 4950 ALL
Judgement Date : 25 August, 2014

Allahabad High Court

Surya Kumar vs State Of U.P.Through Secretary ... on 25 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 4420 of 2004
 

 
Petitioner :- Surya Kumar
 
Respondent :- State Of U.P.Through Secretary Development And Others
 
Counsel for Petitioner :- Arun Kumar Shukla
 
Counsel for Respondent :- C.S.C.,N.K.Seth
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel and Sri R.C. Chaturvedi, learned counsel for O.P. No. 2 and 3.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 25.8.2014

RPD

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