Citation : 2014 Latest Caselaw 4939 ALL
Judgement Date : 25 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - C No. - 44340 of 2014 Petitioner :- Shri Umesh Kumar Dewan Respondent :- M/S S.J.P. Global Thru' Director Shree Ram Agarwal & 7 Ors. Counsel for Petitioner :- Rahul Sahai Counsel for Respondent :- M.K. Nigam Hon'ble Abhinava Upadhya,J.
As prayed, put up day after tomorrow, i.e. on 27.8.2014, as fresh.
Order Date :- 25.8.2014
SKM
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!