Ram Pratap Dwivedi & Others vs State Of U.P. & Others
2014 Latest Caselaw 4921 ALL

Citation : 2014 Latest Caselaw 4921 ALL
Judgement Date : 25 August, 2014

Allahabad High Court

Ram Pratap Dwivedi & Others vs State Of U.P. & Others on 25 August, 2014

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 64116 of 2009
 

 
Petitioner :- Ram Pratap Dwivedi & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- A.R. Dube
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Counsel for he petitioner states that the writ petition is not infructuous. It is to be heard on merits. Standing counsel prays for and is allowed three weeks' and no more time to file counter affidavit.

List thereafter.

Order Date :- 25.8.2014

SKS

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