Haresh Kumar vs Rajat Goyal
2014 Latest Caselaw 4917 ALL

Citation : 2014 Latest Caselaw 4917 ALL
Judgement Date : 25 August, 2014

Allahabad High Court

Haresh Kumar vs Rajat Goyal on 25 August, 2014

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 24606 of 2008
 

 
Petitioner :- Haresh Kumar
 
Respondent :- Rajat Goyal
 
Counsel for Petitioner :- Santosh Kumar
 
Counsel for Respondent :- Gaurav Sharma,J.S. Pandey
 

 
Hon'ble Pankaj Mithal,J.

Allowed.

For detailed orders, see my orders of date passed on separate sheet of papers placed in the record of Writ A No. 26200 of 2008.

Order Date :- 25.8.2014

SKS

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