Kunj Behari vs State Of U.P. Thru Principal ...
2014 Latest Caselaw 4914 ALL

Citation : 2014 Latest Caselaw 4914 ALL
Judgement Date : 25 August, 2014

Allahabad High Court

Kunj Behari vs State Of U.P. Thru Principal ... on 25 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3915 of 2004
 

 
Petitioner :- Kunj Behari
 
Respondent :- State Of U.P. Thru Principal Secreatry And Anr
 
Counsel for Petitioner :- Sulabh Srivastava
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 25.8.2014

RPD

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