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Dr. Nishant Singh vs Dr. Kalpana Singh
2014 Latest Caselaw 4908 ALL

Citation : 2014 Latest Caselaw 4908 ALL
Judgement Date : 25 August, 2014

Allahabad High Court
Dr. Nishant Singh vs Dr. Kalpana Singh on 25 August, 2014
Bench: Rajes Kumar, Om Prakash-Vii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 322 of 2014
 

 
Appellant :- Dr. Nishant Singh
 
Respondent :- Dr. Kalpana Singh
 
Counsel for Appellant :- K.N. Rai,W.H. Khan
 
Counsel for Respondent :- Rajendra Singh,K.S.Rathor
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

List in week commencing 15.9.2014.

Order Date :- 25.8.2014

OP

 

 

 
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