Shambhu Yadav And 7 Ors. vs State Of U.P. And Another
2014 Latest Caselaw 4907 ALL

Citation : 2014 Latest Caselaw 4907 ALL
Judgement Date : 25 August, 2014

Allahabad High Court

Shambhu Yadav And 7 Ors. vs State Of U.P. And Another on 25 August, 2014

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 33606 of 2014
 

 
Applicant :- Shambhu Yadav And 7 Ors.
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Rajesh Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Vipin Sinha,J.

List on 1st September, 2014.

Order Date :- 25.8.2014

Ajay

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