Citation : 2014 Latest Caselaw 4902 ALL
Judgement Date : 25 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 27004 of 2008 Petitioner :- Ram Gopal Agarwal (Deceased) Respondent :- Rajat Goyal Counsel for Petitioner :- Santosh Kumar Counsel for Respondent :- Gaurav Sharma,J.S. Pandey Hon'ble Pankaj Mithal,J.
Allowed.
For detailed orders, see my orders of date passed on separate sheet of papers placed in the record of Writ A No. 26200 of 2008.
Order Date :- 25.8.2014
SKS
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