Shafiq Ahmad And 2 Ors vs State Of U.P. Thru Secretary Local ...
2014 Latest Caselaw 4900 ALL

Citation : 2014 Latest Caselaw 4900 ALL
Judgement Date : 25 August, 2014

Allahabad High Court

Shafiq Ahmad And 2 Ors vs State Of U.P. Thru Secretary Local ... on 25 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 4819 of 2004
 

 
Petitioner :- Shafiq Ahmad And 2 Ors
 
Respondent :- State Of U.P. Thru Secretary Local Bodies And 4 Ors
 
Counsel for Petitioner :- U.S Sahai
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the petitioners and learned Standing Counsel.

The relief sough may not be granted to the petitioners, but it shall be open to the petitioners to approach appropriate forum.

Accordingly this petition is disposed of.

Order Date :- 25.8.2014

RPD

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